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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(13A) in The Asansol Municipal Corporation Act, 1990.

(13A)[ "District Planning Committee" means the District Planning Committee constituted under sub-section (1) of section 3 of the West Bengal District Planning Committee Act, 1994, and includes the Siliguri Sub-Division Planning Committee;] [Clauses (8A), (13A), (14A), (25A), (56A) and (69A) inserted by W.B. Act 31 of 1997.]