Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 24 in Rajasthan Public Parks Rules, 1959 24. [ Fatehasagar is land Garden at Udaipur.] [Fateh Sagar is land Garden at Udaipur declared public Park.Notification No. G(2)(12) D/850, dated 5.8.1967 (Published in Rajasthan Gazette IV-C, dated 21.9.1967, p. 703.]
