Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35A] [Entire Act] Union of India - Subsection Section 35A(4) in The Dentists Act, 1948 (4)The provision of this section shall cease to be in force from such date as the State Government of Madras may be notification in the Official Gazette appoint.
