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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Bombay Presidency - Subsection

Section 1(2) in Bombay Government Premises (Eviction) (Extension and Amendment) Act, 1959

(2)Extension of Bombay II of 1956 to rest of the State of Bombay. - It shall come into force on such date as the State Government may, by notification in the Official Gazette, [appoint].