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Supreme Court - Daily Orders

Social Action Forum For Manav Adhikar vs Union Of India on 10 February, 2023

     ITEM NO.77                       REGISTRAR COURT. 1            SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR

     Writ Petition(s)(Criminal)                 No(s).   514/2022

     SOCIAL ACTION FORUM FOR MANAV ADHIKAR                               Petitioner(s)

                                                    VERSUS

     UNION OF INDIA & ORS.                                               Respondent(s)

     Date : 10-02-2023 This petition was called on for hearing today.


     For Petitioner(s)
                                       Ms. Jyotika Kalra, AOR
                                       Ms. Charu Wali Khanna, Adv.
                                       Mr. Aditya Jha, Adv.

     For Respondent(s)

                                       Mr. Pradeep Misra, AOR
                                       Mr. Suraj Singh, Adv.


                                       Ms. Nidhi, AOR
                                       Mr. Mohit Girdhar, Adv.
                                       Mr. Sarthak Arora, Adv.

                                       Mr.Anshul Narayan, Adv.
                                       Mr. Prem Prakash, AOR


                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

Respondent Nos.4 to 6 are granted four weeks’ time for filing counter affidavit.

Service is complete on respondent Nos.1 to 3 but none has entered appearance.

Signature Not Verified Digitally signed by Indu Marwah Date: 2023.02.14 15:50:23 IST

Reason: List again on 24.3.2023.

ATUL M. KURHEKAR Registrar