Supreme Court - Daily Orders
Social Action Forum For Manav Adhikar vs Union Of India on 10 February, 2023
ITEM NO.77 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR
Writ Petition(s)(Criminal) No(s). 514/2022
SOCIAL ACTION FORUM FOR MANAV ADHIKAR Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 10-02-2023 This petition was called on for hearing today.
For Petitioner(s)
Ms. Jyotika Kalra, AOR
Ms. Charu Wali Khanna, Adv.
Mr. Aditya Jha, Adv.
For Respondent(s)
Mr. Pradeep Misra, AOR
Mr. Suraj Singh, Adv.
Ms. Nidhi, AOR
Mr. Mohit Girdhar, Adv.
Mr. Sarthak Arora, Adv.
Mr.Anshul Narayan, Adv.
Mr. Prem Prakash, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Respondent Nos.4 to 6 are granted four weeks’ time for filing counter affidavit.
Service is complete on respondent Nos.1 to 3 but none has entered appearance.
Signature Not Verified Digitally signed by Indu Marwah Date: 2023.02.14 15:50:23 ISTReason: List again on 24.3.2023.
ATUL M. KURHEKAR Registrar