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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(viii) in The Mineral Concession Rules, 1960

(viii)[ filing of civil suits or petitions relating to disputes arising out of the area under prospecting license.] [ Added by G.S.R. 296, dated 18.3.1983.]