Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 14 in A.P. Distillery (Manufacture of Ready To Drink Alcoholic Beverages) Rules, 2012 14. The transport permit for the removal of Ready to Drink Alcoholic Beverage from the distillery shall be issued by the Distillery Officer in form-RTD 3.
