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Madhya Pradesh High Court

Sterlite Technologies Limited vs Bharat Sanchar Nigam Ltd. on 4 January, 2016

AC-7-2014

(S TERLITE TECHNOLOGIES LIMITED Vs BHARA T SANCHAR NIGAM L TD.)
04- 0 1 -2 0 1 6

List in the next week as prayed by the counsel for the

respondent.

(S.K. GANGELE) JUDGE