Madhya Pradesh High Court
Sterlite Technologies Limited vs Bharat Sanchar Nigam Ltd. on 4 January, 2016
AC-7-2014 (S TERLITE TECHNOLOGIES LIMITED Vs BHARA T SANCHAR NIGAM L TD.) 04- 0 1 -2 0 1 6 List in the next week as prayed by the counsel for the respondent.
(S.K. GANGELE) JUDGE