Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(7)(iii) in Rajasthan Ropeway Rules, 2000

(iii)the time within which the capital required for construction of the Ropeway shall be raised;