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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(1) in The M.P. Bhumi Vikas Rules, 1984

(1)Quality of material-all materials and workmanship shall be of good quality conforming generally to accepted standards of Public Works Department of the State or Indian Standard Specifications or as included in Part V Building Materials and Part VII Constructional Practices and Safety of the Code as revised from time to time.