Supreme Court - Daily Orders
Commr.Of Customs, New Delhi vs M/S Texcomash Export on 30 July, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.110 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 499/2006
COMMR.OF CUSTOMS, NEW DELHI Appellant(s)
VERSUS
M/S TEXCOMASH EXPORT Respondent(s)
Date : 30/07/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s)
Mrs. Pinky Anand, ASG
Mr. K. Radhakrishna, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Mr. T.M. Singh, Adv.
Mr. B.K.Prasad, Adv.
For Respondent(s)
Mr. Bijoy Kumar Jain,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter tomorrow i.e. on 31st July, 2015.
(Ashok Raj Singh) (Suman Jain)
Court Master Court Master
Signature Not Verified
Digitally signed by Deepak
Mansukhani
Date: 2015.08.01 14:33:33 IST
Reason: Card of Mr. Deepak
Mansukhani is being used by
Mr. Ashok Raj Singh, Court
Master.