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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Telangana - Subsection

Section 57(11) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(11)The Returning Officer shall count all the valid votes given by postal ballot in favour of each candidate, record the total thereof in the result sheet in Form - XXVI and announce the same.