Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Andhra Pradesh - Subsection Section 51(3) in Andhra Pradesh Chit Funds Act, 1971 (3)All inspecting officer, Registrars and Chit Auditors shall discharge the duties imposed upon them by or under this Act, under the general superintendence and control of Director of Chits .
