Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(v) in Rabindranath Tagore University Act, 2017

(v)to create such teaching, administrative and other posts as the University may deem necessary from time-to-time and to make appointments thereto. All posts shall, however, be created only with the prior approval of the Government;