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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(a) in The Suppression of Unlawful Acts against Safety of Civil Aviation Act, 1982

(a)commits an act of violence against a person on board an aircraft in flight which is likely to endanger the safety of such aircraft; or