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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Goa - Subsection

Section 67(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)The Camp Officer shall be jointly responsible with Camp Observer and Camp Custodian for the concerned subject/s for the safe custody of answer books received during assessment period. He/She shall be in-charge of overall arrangement and co-ordination of the assessment camp.