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[Cites 0, Cited by 0] [Section 269(1)] [Section 269] [Entire Act]

Nagpur Province - Subsection

Section 269(1)(d) in The City of Nagpur Corporation Act, 1948

(d)exhume any body from any place for the disposal of the dead, except under the provisions of section 176 of the [Code of Criminal Procedure, 1898] [Now read Code of Criminal Procedure, 1973 (II of 1974).], or of any other enactment for the time being in force.