Section 10 in The Telangana Rights in Land and Pattadar Pass Books Act, 2020
10. Issue of Pattadar Pass Book-cum-Title Deed in pending Cases.
In cases where Pattadar Pass Book-cum-Title Deed is not so far issued due to any reason, the Tahsildar shall issue Pattadar Pass Book-cum-Title Deed duly following the procedure as in section 5 or 6 or 7.
