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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(xxxii) in The Chhattisgarh High Court Establishment (Appointment and Conditions of Service) Rules, 2003

(xxxii)"Recognised Board of Shorthand and Typewriting Examination" means the Board of Chhattisgarh Shorthand and Typewriting Examination or any other equivalent Board recognised by the Chief Justice of the High Court from time to time;