Section 3 in The Legal Metrology (Approval of Models) Rules, 2011
3. General provisions relating to laboratories.
(1)The list of recognized laboratories shall be notified from time to time.(2)A laboratory recognized under these rules shall carry out any test for the approval of any model.(3)In allocating any model of weight or measure to any laboratory, the Director shall take into account the existence or otherwise of the facilities available in that laboratory for the approval of such model.
