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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(d) in The Clinical Establishments (Registration And Regulation) Act, 2010

(d)one representative each to be elected by the executive committee of—
(i)State Medical Council of India;
(ii)State Dental Council of India;
(iii)State Nursing Council of India;
(iv)State Pharmacy Council of India;