Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(11)] [Section 56] [Entire Act]

State of Punjab - Subsection

Section 56(11)(a) in Punjab Goods and Services Tax Rules, 2017

(a)particulars of authorisation received by him from each principal to receive or supply goods or services on behalf of such principal separately;