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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(p) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

(p)"Unorganized Sector" means the employments included in the list of scheduled employments under the Minimum Wages Act, 1948;