Section 232(a) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006
(a)essential life saving aides and appliances required to handle,-(i)head injuries and spinal injuries;(ii)(bleeding;)(iii)fractures and dislocation of bones and joints;(iv)crush injuries;(v)shock including electric shock;(vi)dehydration due to any cause;(vii)snake-bite, insect-bite, scorpion and bee stings;(viii)bums including chemical bums(ix)bends or divers paralysis;(x)other surgical, gynecological, obstetric or pediatric emergencies;(xi)drowning; and(xii)sun stroke and frost bite to building workers are provided and properly maintained under the supervision of a construction medical officer.
