Section 650(3)(c) in Rules under the United Provinces Excise Act, 1910

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State of Uttar Pradesh - Subsection

Section 650(3)(c) in Rules under the United Provinces Excise Act, 1910

(c)A fee assessed on the basis of sales under the licence referred to in sub-clauses (a) and (b) shall be realised at the rate of Rs. 14.00 (Rupees Fourteen) per reputed quart bottle of concessional duty Rum.

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State of Uttar Pradesh - Subsection

Section 650(3)(c) in Rules under the United Provinces Excise Act, 1910