Section 612 in Rules under the United Provinces Excise Act, 1910
612. Procedure on arrival.
- On arrival in Uttar Pradesh the Indian-made foreign liquor shall be taken direct to the bonded warehouse or distillery, as the case may be, mentioned in the permit where it shall be tested and measured by the officer in-charge of the bonded warehouse, and shall be taken into store and entered in the importer's accounts.
