Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Madhya Pradesh - Subsection

Section 81(d) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

(d)Suitable moorings shall be carried on vessels carrying petroleum in bulk. Ropes may be used for moorings, mooring chains shall also be carried on board to be used in case of emergencies requiring such appliances.