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State of Maharashtra - Section

Section 35 in The Maharashtra Raw Cotton (Procurement, Processing and Marketing) Act, 1971

35. Other matters connected with the Fund to be regulated by rules.

- All other matters connected with the Fund, including the manner in which the Fund shall be maintained, operated and expended, shall be regulated by rules made in this behalf.[Chapter VIA [Chapter VIA was inserted by Maharashtra 59 of 1981, Section 13.] Capital Formation Fund