Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Gujarat - Subsection Section 17(2) in The Gujarat Veterinary Practitioners Act, 1969 (2)The names of registered veterinary practitioners who die or whose names are directed to be removed from the register under sub-section (1) of Section 16 shall be removed therefrom.
