Sushil Kamalnayan Bharuka And Others vs The State Of Maharashtra And Others on 2 February, 2023

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Bombay High Court

Sushil Kamalnayan Bharuka And Others vs The State Of Maharashtra And Others on 2 February, 2023

Bench: Mangesh S. Patil

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD


                        CORAM             :   MANGESH S. PATIL &
                                              S. G. CHAPALGAONKAR, JJ.
                        DATE              :   02.02.2023

ORDER:

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.

Matters Date 952 CRIMINAL PUBLIC INTEREST LITIGATION NO.14 OF 2022 953 FAMILY COURT APPEAL NO.1 OF 2023 WITH CA/66/2023 IN FCA/1/2023 03.03.2023 954 WRIT PETITION NO.3546 OF 2017 956 WRIT PETITION NO.15039 OF 2017 957 WRIT PETITION NO.2896 OF 2018 958 WRIT PETITION NO.5990 OF 2018 959 WRIT PETITION NO.9265 OF 2018 960 WRIT PETITION NO.4762 OF 2019 961 WRIT PETITION NO.9636 OF 2019 962 WRIT PETITION NO.15194 OF 2019 963 WRIT PETITION NO.1992 OF 2020; 964 WRIT PETITION NO.5492 OF 2020 WITH WP/4247/2020;

965 WRIT PETITION NO.7287 OF 2020 966 WRIT PETITION NO.1137 OF 2021 968 WRIT PETITION NO.3248 OF 2021 969 WRIT PETITION NO.3260 OF 2021 12.04.2023 970 WRIT PETITION NO.3261 OF 2021 971 WRIT PETITION NO.4123 OF 2021; 972 WRIT PETITION NO.5083 OF 2021

WITH WP/4253/2022 WITH WP/5107/2021;

973 WRIT PETITION NO.5338 OF 2021 974 WRIT PETITION NO.6219 OF 2021 975 WRIT PETITION NO.9012 OF 2021 976 WRIT PETITION NO.9989 OF 2021 977 WRIT PETITION NO.11344 OF 2021 978 WRIT PETITION NO.14593 OF 2021 979 WRIT PETITION NO.14877 OF 2021 980 WRIT PETITION NO.2127 OF 2022 13.04.2023 952-1000-Group Page 1 of 2 ::: Uploaded on - 03/02/2023 ::: Downloaded on - 03/02/2023 21:35:59 ::: 981 WRIT PETITION NO.3872 OF 2022

WITH WP/1324/2023;

983 WRIT PETITION NO.4692 OF 2022 984 WRIT PETITION NO.5449 OF 2022 985 WRIT PETITION NO.6400 OF 2022 986 WRIT PETITION NO.7290 OF 2022 988 WRIT PETITION NO.7878 OF 2022 989 WRIT PETITION NO.8386 OF 2022 990 WRIT PETITION NO.10020 OF 2022 991 WRIT PETITION NO.12830 OF 2022 992 WRIT PETITION NO.12836 OF 2022 993 WRIT PETITION NO.112 OF 2023 994 WRIT PETITION NO.158 OF 2023 999 WRIT PETITION NO.377 OF 2023

1000 COMMERCIAL APPEAL NO.6 OF 2021 17.04.2023 (S. G. CHAPALGAONKAR, J.) ( MANGESH S. PATIL, J.) /arp 952-1000-Group Page 2 of 2 ::: Uploaded on - 03/02/2023 ::: Downloaded on - 03/02/2023 21:35:59 :::

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Bombay High Court