Section 2(1)(g) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011
(g)"District Magistrate" means District Magistrate and Collector of the district appointed by the State Government. This will also include the Additional Collector and/or Additional District Magistrate and senior Deputy Collector posted in the district and specially empowered by the District Magistrate to carry out all or any function assigned to him under this scheme;