Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 161] [Entire Act] State of Goa - Subsection Section 161(9) in Goa Prisons Rules, 2006 (9)The keys of the locks of the cells and barrack doors shall under no circumstances be handled by any unauthorized persons.
