Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 12 in Allotment/Transfer of Booths on lease-hold basis in Chandigarh Scheme, 1977

12.

Every lessee of booth shall pay the monthly instalments of premium on or before the 10th of the month following the month in which it falls due according to the English calendar.