Section 23(3) in The Securities Contracts (Regulation) (Appeal To Securities Appellate Tribunal) Rules, 2000
(3)The sitting hours of the Appellate Tribunal shall ordinarily be from 10.30 A.M. to 1.00 P.M. and 2.00 P.M. to 5.00 P.M., subject to any order made by the Presiding Officer.
