Section 98 in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015
98. Repeal and Saving.
(1)The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2012 in hereby repealed.(2)Nothing contained in these rules shall be deemed to affect any act done or order issued in pursuance of the Bihar Juvenile Justice (Care and Protection of Children) Rules, 2012 before these rules come into force.
