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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(2)(j) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(j)The application for grant and renewal of license for establishment of private yard, consumer and farmer market, the period for which the license is to be issued, the form of licence and the conditions and the fee to be charged for grant of such licence under section 25 (1).