Kerala High Court
(Respondents 2 vs Unknown on 11 October, 2018
Bench: V.Chitambaresh, Sathish Ninan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
&
THE HONOURABLE MR. JUSTICE SATHISH NINAN
THURSDAY, THE 11TH DAY OF OCTOBER 2018 / 19TH ASWINA, 1940
CRP(WAKF).No. 704 of 2018
AGAINST THE ORDER IN IA 270/18 IN WOS 28/2018 of WAKF TRIBUNAL,
ERNAKULAM DATED 25.6.18
REVISION PETITIONERS : (RESPONDENTS 2, 3, 4 & 5/DEFENDANTS 2 TO 5
IN THE SUIT:
1 ABRAR JUMA MASJID, MYLOOR KARA VARAPETTY VILLAGE PALLARIMANGALAM P.O KOTHAMANGALAM, REPRESENTED BY ITS SECRETARY, P.K.SAYED MOHAMMED, AGED 65 YEARS, S/O KUNJALLU PADIKKAMATTOM, HOUSE, MYLOOR KARA, VARAPETTY VILLAGE PALLARIMANGALAM P.O., KOTHAMANGALAM-686691.
2 P.K.SAYED MOHAMMED, AGED 65 YEARS, S/O.KUNJALU, PADIKKAMATTOM, HOUSE, MYLOOR KARA, VARAPETTY VILLAGE, PALLARIMANGALAM.P.O., KOTHAMANGALAM-686691, THE SECRETARY, ABRAR JUMA MASJID, PALLARIMANGALAM.P.O., KOTHAMANGALAM.
3 K.M.SHAMSDHEEN AGED 50 YEARS, S/O.ABDU KUNJU, KODAKKATTU HOUSE, MYLOOR KARA, VARAPETTY VILLAGE, PALLARIMANGALAM, KOTHAMANGALAM-685691.
4 M.M.SHAKEER AGED 42 YEARS, S/O.MYTHEEN PILLA, MACKANATTU HOUSE, MYLOOR KARA, VARAPETTY VILLAGE, PALLARIMANGALAM.P.O., KOTHAMANGALAM-685691.
BY ADV. SRI.T.M.ABDUL LATHEEF CRP(WAKF).No. 704 of 2018 -2- RESPONDENTS (PETITIONERS & RESPONDENTS 1 AND 6/PLAINTIFFS AND DEFENDS 1 AND 6 IN THE SUIT):
1 A.M.BAVA PILLA, AGED 42 YEARS S/O MOHAMMED BAKE, AMALIPURATH HOUSE, MYLOOR KARA VARAPETTY PALLARIMANGALAM P.O, KOTHAMANGALAM-685691 2 A.M.ABDUL KAREEM AGED 60 YEARS, S/O.MOHAMMED BAKE, AMALIPURATH HOUSE, MYLOOR KARA, VARAPETTY, PALLARIMANGALAM.P.O., KOTHAMANGALAM-685691.
3 MYLOOR JAMA-ATH MOSQUE, MYLOOR KARA, VARAPETTY VILLAGE, PALLARIMANGLAM.P.O., KOTHAMANGALAM, REPRESENTED BY ITS MUTHAVALLY.A.M ABDUL KHADER, AGED 67 YEARS, S/O.MOHAMMED BAKE, AMALIPURATH HOUSE, MYLOOR KARA, VARAPETTY, PALLARIMANGALAM.P.O., KOTHAMANGALAM-685691.
BY ADVS.
SRI.BABU KARUKAPADATH BABU KARUKAPADATH (CAVEATOR) OTHER PRESENT:
SRI.T.P.SAJID-SC THIS CRP (WAKF ACT) HAVING COME UP FOR ADMISSION ON 11.10.2018, THE COURT ON THE SAME DAY PASSED THE FOLLOWING: