Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 78 in The Orissa Port Trust Act, 1962 78. Fines and penalties payable to Board. - All fines and penalties recovered under this Act (other than fines and penalties imposed by a Court) shall be paid to the Board.
