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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(19) in Chhattisgarh Winery Rules, 2013

(19)The licensee shall maintain an inspection book paged and stamped by the officer-in-charge in which the inspecting officers may record their inspections, notes or special remarks. After the expiry of licence, the licensee shall hand over the inspection book, various registers maintained and licence to the officer-in-charge.