Jammu & Kashmir High Court
C.E.O. M/S Dujodwala Resins vs Gouri Shankar And Others on 5 November, 2022
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Sr. No. 20
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
OWP No. 775/2015
IA No.1/2015
C.E.O. M/s Dujodwala Resins .....Appellant(s)/Petitioner(s)
Through: Mr. G.S.Gill, Advocate
Vs
Gouri Shankar and others ..... Respondent(s)
Through: None
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR,JUDGE
ORDER
05.11.2022 Learned counsel for the petitioner submits the matter is covered by the order passed in OWP No.768/2015.
He prays for and is granted a week's time to place on record of the judgment/order passed in OWP No.768/2015.
List on 29th November, 2022.
(Sanjeev Kumar) Judge Jammu 05.11.2022 Vinod, PS