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Jammu & Kashmir High Court

C.E.O. M/S Dujodwala Resins vs Gouri Shankar And Others on 5 November, 2022

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                  Sr. No. 20

            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU

                                               OWP No. 775/2015
                                               IA No.1/2015

C.E.O. M/s Dujodwala Resins                       .....Appellant(s)/Petitioner(s)

                      Through: Mr. G.S.Gill, Advocate


                 Vs

Gouri Shankar and others                                    ..... Respondent(s)

                      Through: None

Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR,JUDGE

                                  ORDER

05.11.2022 Learned counsel for the petitioner submits the matter is covered by the order passed in OWP No.768/2015.

He prays for and is granted a week's time to place on record of the judgment/order passed in OWP No.768/2015.

List on 29th November, 2022.

(Sanjeev Kumar) Judge Jammu 05.11.2022 Vinod, PS