Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(22) in The Hemchandracharya North Gujarat University Act, 1986

(22)
(a)to control and co-ordinate the activities of, and to give financial aid to, affiliated colleges and recognised and approved institutions; and
(b)to regulate the fees to be paid by the students in affiliated colleges and recognised and approved institutions;