Section 77(2)(b) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

(b)The sitting fee and allowances to be paid from the fund of the Board to the Chairman and non-official members of the Board under section 10.

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