Section 213(25) in Civil Court Rules of the High Court of Judicature at Patna
(25)In matters not provided for in the foregoing rules or in the Act, the provisions of the Code of Civil Procedure, 1908, and the Patna High Court General Rules and Circular Orders (Civil) mutatis mutandis shall apply to all proceedings before the Court and to all appeals under the Act.Rules Under Sections 14 And 21 of The Hindu Marriage Act, 1955 (Act XXV of 1955)