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[Cites 0, Cited by 0] [Section 72(9)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(9)(v) in The M.P. Factories Rules, 1962

(v)An exit door shall not open immediately upon a flight or stairs. A landing atleast 1.5 m. X 1.5 m. in size shall be provided in the stairway at each doorway. The level of landing shall be the same as that of the floor which it serves.