Bombay High Court
Mahalakshmi Glass Works Pvt. Ltd vs Sunil V. Magar And Ors on 13 March, 2020
Author: S.C. Gupte
Bench: S.C. Gupte
Chittewan 1/2 23. CP 382-18. WP 2807-19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO.282 OF 2018
Mr. Mata (Madhukar)
Balaram And Another ... Petitioners
Versus
Mahalaxmi Glass Works
Pvt. Ltd.
And Another ... Respondents
ALONG WITH
WRIT PETITION NO.10306 OF 2018
Mahalaxmi Glass Works Pvt. Ltd. ... Petitioner
Versus
Sunil V. Magar And Others ... Respondents
.....
K.P. Anilkumar a/w Amit Saple and Priyanka Kumar for the
Petitioners in Contempt Petition No.282 of 2018 and for Respondent
Nos.3 and 4 in Writ Petition No.10306 of 2018.
Zahra Padamsee a/w Shikha Dharia i/b Vashi and Vashi for the
Petitioner in Writ Petition No.10306 of 2018 and Respondent Nos.1
and 2 in Contempt Petition No.282 of 2018.
.....
CORAM : S.C. GUPTE, J.
DATE : 13 MARCH 2020 P.C. : . Learned Counsel appearing for the Respondents to the Contempt
Petition seeks to move an Interim Application for stay of the order of which contempt has been claimed. The application has been made as a result of change in circumstances. Place the contempt petition along with the Interim Application taken out by the Respondents on 3 ::: Uploaded on - 17/03/2020 ::: Downloaded on - 09/06/2020 02:24:38 ::: Chittewan 2/2 23. CP 382-18. WP 2807-19.doc April 2020. Reply of the Respondents to the Interim Application to be filed and copy served on the Applicants, latest by 27 March 2020.
(S.C. GUPTE, J.) ::: Uploaded on - 17/03/2020 ::: Downloaded on - 09/06/2020 02:24:38 :::