Bombay High Court
The Maharashtra State Co-Operative ... vs The Asst.Provident Fund Commissioner ... on 20 December, 2018
Bench: A.A. Sayed, A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4721 OF 2013
The Maharashtra State Co-operative Bank Ltd ....Petitioner
V/S
The Assistant Provident Fund Commissioner ....Respondent
And Recovery Officer , Employees Provident Fund And Ors WITH WRIT PETITION NO. 4475 OF 2013 The Maharashtra State Co-operative Bank Ltd. ....Petitioner V/S The Asst.provident Fund Commissioner And ....Respondent Recovery Officer Employees Provident Fund Orgn. And Ors None present For Petitioner CORAM : A.A. SAYED & A. K. MENON, JJ DATE : 20th December, 2018 P.C. :
Registry to verify and place the matter before the appropriate Court.
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