Section 17 in Rajasthan State Accredited Journalists Medical Facility Scheme 2009
17. Claim Intimation to TPA.
- It is required by the insured/hospital that the claims arising in hospitals should be intimated with claim intimation form, available in the hospital, to TPA positively. If the claim intimation does not reach the TPA the insured shall not be entitled for re-imbursement.
