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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Punjab - Subsection

Section 57(2) in Punjab Waqf Rules, 2018

(2)A person shall not be qualified for appointment as member under clause (c) of sub-section (4) of section 83, unless he possesses Master's degree in Islamia studies/Urdu/Persian/Arabic or a Bachelor of Law, having knowledge of Urdu and Arabic:Provided that the candidate must have adequate knowledge of English.