Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 304Q] [Entire Act]

State of Himachal Pradesh - Subsection

Section 304Q(4) in The Himachal Pradesh Municipal Corporation Act, 1994

(4)This section shall not apply to any elector whose absence may cause danger or substantial loss in respect of the employment in which he is engaged.