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State of Punjab - Section

Section 108 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

108. Hiring of vehicles.

- The Panchayat Samiti or the Zila Parishad subject to the approval of Chief Executive Officer of the Zila Parishs may hire the vehicles for official use from open market at the rates prescribed by the State Transport Department from time to time.